LAWS(NCD)-2016-4-75

OM PRAKASH KULSHRESTHA S/O LATE SHRI BAIJNATH KULSHRESTHA R/O BEHIND RATHI CLINIC DUTTPURA MORENA M.P. Vs. PROP. MADHU RADIOS & 2 ORS.

Decided On April 12, 2016
OM PRAKASH KULSHRESTHA S/O LATE SHRI BAIJNATH KULSHRESTHA R/O BEHIND RATHI CLINIC DUTTPURA MORENA M.P. Appellant
V/S
PROP. MADHU RADIOS And 2 ORS. Respondents

JUDGEMENT

(1.) None is present for the petitioner.

(2.) The petitioner has moved an application that he is suffering from Cancer and the case should be decided by the Commission itself. He has sent the written arguments.

(3.) Ms. Sheena Piplani, Advocate, R/o B-5, Lajpat Nagar 3, New Delhi 110 024 (Mobile : 9899226924) is appointed as Amicus Curiae to conduct the case on behalf of petitioner. Registry is directed to supply a complete set of paper book to learned Amicus Curiae. She is directed to go through the file.