(1.) Learned counsel for the petitioner present.
(2.) The impugned order dated 21.9.2015 runs as follows:
(3.) This is a non-speaking order. The opposite party is yet to be served. The appeal was dismissed in limini at the admission stage by not giving any reasons.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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