LAWS(NCD)-2006-3-192

A RAJASHEKAR Vs. KARIBASAMMA

Decided On March 28, 2006
A Rajashekar Appellant
V/S
KARIBASAMMA Respondents

JUDGEMENT

(1.) this is a case of failure of 'family Planning Operation'. Even after undergoing operation a woman became pregnant and delivered a child.

(2.) Parties in this Order are referred to according to their position before the District Forum for the sake of clarity.

(3.) Appeal No.678/2004 is by opposite parties (for short, "o. Ps. ") and Appeal No.844/2004 is by the complainants challenging the Order of the District Forum to the extent they are aggrieved.