LAWS(NCD)-2006-1-107

DHANMANI DEVI Vs. SUDHA KUMARI

Decided On January 10, 2006
DHANMANI DEVI Appellant
V/S
SUDHA KUMARI Respondents

JUDGEMENT

(1.) Smt. Dhanmani Devi who was the complainant in the District Forum is the appellant. Dr. Sudha Kumari and Md. Abdul Karim, Managing Director of the Katihar Medical College who were the O. Ps. before the District Forum are the respondents.

(2.) This appeal is against an order dated 10.11.2004 passed by the District Forum; Katihar in Complaint Case No.117/2003 by which order the complaint was dismissed as not being maintainable.

(3.) The respondent No.2, A. Karim, Chairman-cum-Managing Director, Katihar Medical College has also filed a rejoinder and a copy of letter dated 23.9.2004 sent by the Principal, Katihar Medical College and President of the District Forum, Katihar.