LAWS(NCD)-2006-2-81

DEVENDRA KUMAR TOLARAMJI BAID Vs. UNION OF INDIA

Decided On February 15, 2006
Devendra Kumar Tolaramji Baid Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Unsuccessful Complainant in Consumer Complaint No. 63/2001 has preferred this appeal having felt aggrieved by the dismissal order dated 28.9.2001 passed by the District Consumer Forum, Chandrapur.

(2.) In brief facts giving rise to this appeal are as under:

(3.) We heard Mr. M.P. Khajanchi, Advocate for the appellant & Ms. Usha Tanna, Advocate for the respondent.