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LAWS(NCD)-2015-7-145
SYNDICATE BANK Vs. S.L. KUKREJA AND ORS.
Decided On July 24, 2015
SYNDICATE BANK
Appellant
V/S
S.L. Kukreja And Ors.
Respondents
Referred Judgements :-
GURGAON GRAMIN BANK VS. KHAZANI AND ANOTHER
[REFERRED TO]
JUDGEMENT
(1.) HEARD .
(2.) HEARD .
(3.) PETITIONER contested the consumer complaint.
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