(1.) Learned counsel for the parties present. Arguments heard.
(2.) Costs of Rs.5,000/- imposed earlier vide order dated 2.5.2014 stand paid.
(3.) Smt. Tara Devi has shifted the premises but the learned counsel for the petitioner has not filed any application for change of her address.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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