LAWS(NCD)-2015-8-120

PRIYA SANKAR BOSE Vs. INDIA INFOLINE LTD

Decided On August 05, 2015
Priya Sankar Bose Appellant
V/S
India Infoline Ltd Respondents

JUDGEMENT

(1.) Present revision petition has been received by post by this Commission on 15.04.2015, which has been listed for admission hearing for today.

(2.) Office has placed on record an email received from the Petitioner/Complainant which read as under;

(3.) Since, petitioner is unable to appear before this Commission and has prayed that his matter may be decided on merits on the basis of his above arguments.