(1.) THE matter was passed over.
(2.) ON the second call also, there is no appearance on behalf of the respondents.
(3.) IT transpires from the record that respondent no.1/complainant has sent his written arguments.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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