SPECIAL OFFICER / SECRETARY CUDDALORE CO- OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. K JAYARAMAN

JUDGEMENT

(1.) Learned counsel for the parties present. Arguments heard.

(2.) The main question for consideration is 'whether the tractor with tipper comes within the definition of 'non-farming sector' '

(3.) Learned counsel for the petitioner has invited our attention towards the order passed by Hon'ble High Court of Madras in W.P. No. 8178 of 2010 & M. P. No. 1 of 2010 wherein, in para 9, Hon'ble Madras High Court was pleased to hold: