(1.) LEARNED counsel for petitioner, on instructions, states that petitioner wants to contest the present revision petition.
(2.) HEARD .
(3.) PETITIONER contested the consumer complaint.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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