(1.) SHRI Arun Tiwari, son of the petitioner is present alongwith his counsel, Ms. Meenakshi Midha (Amicus Curiae) and Shri A. K. Awasthi. He wants to withdraw this revision petition.
(2.) HE is permitted to withdraw this revision petition.
(3.) THE revision petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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