LAWS(NCD)-2015-7-82

SONALI ROY & 3 ORS Vs. UTTAM SHAW

Decided On July 20, 2015
Sonali Roy And 3 Ors Appellant
V/S
Uttam Shaw Respondents

JUDGEMENT

(1.) HEARD .

(2.) PRESENT appeal has been filed by Appellants/Complainants against impugned order dated 16.12.2014 passed by State Commission Disputes Redressal Commission, West Bengal, Kolkata (for short, 'State Commission) in Complaint Case No.CC/376/2014. In that complaint, appellants sought following reliefs;

(3.) THE State Commission while dismissing the complaint in its impugned order observed;