(1.) NONE appeared for the petitioner even in second round and petitioner has also not filed documents obtained under RTI Act, as per order of last date.
(2.) REVISION petition stands dismissed in default.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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