MADAN LAL KAPOOR Vs. SARDAR AMARJEET SINGH

JUDGEMENT

(1.) BY this application petitioner is seeking review of the order dated 22nd January, 2015

(2.) WE have carefully perused the review petition and the record. There is no error apparent on the face of record, which may justify review of order dated 22nd January, 2015.

(3.) REVIEW petition is, therefore, dismissed.