(1.) MA No.155 of 2015 By this application, petitioner is seeking restoration of the revision petition, which was dismissed for non -prosecution on 10.3.2015.
(2.) HEARD . In view of the reasons given in the application, it is allowed. Revision petition is restored to its original number.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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