HOTEL NANDADEEP Vs. RAMACHANDRA BABURAO KOKIL

JUDGEMENT

(1.) These are cross appeals against a common order of 4th June, 1992 passed by the State Commission of Maharashtra in Complaint No. 9 of 1990.

(2.) In Appeal No. 259 of 1992 the appellant Hotel Nandadeep was the complainant before the State Commission, and Shri Ramachandra Baburao Kokil, the local stockist M/s. Narmada Cement Co. Ltd. the manufacturer and Suyog Sales Corporation, the distributor of the cement, were the opposite parties/respondents before the State Commission.

(3.) In Cross Appeal No. 270 of 1992 the appellant is M/s. Narmada Cement Co. Ltd. For convenience, in this order Hotel Nandadeep will be described as complainant and M/s. Narmada Cement Co. Ltd. and others as the opposite parties.