PIYUSH PRIYADARSHAN DASH Vs. KANHU CHARAN NAIK

JUDGEMENT

(1.) This revision petition has been filed in challenge to the Order dtd. 24/5/2024 in appeal no.277 of 2024 of the State Commission Orissa.

(2.) Heard the learned counsel for the parties and perused the record including inter alia the Orders passed by the Fora below and the memo of petition.

(3.) It appears that a complaint was made before the District Commission. The complaint was allowed by the District Commission and the following award was made therein which reads as follows:-