LAWS(NCD)-2024-5-31

SHALBY HOSPITAL Vs. KRISHNA KISHOR GOSWAMI

Decided On May 03, 2024
Shalby Hospital Appellant
V/S
Krishna Kishor Goswami Respondents

JUDGEMENT

(1.) Revision Petition No. 261 of 2024 was decided by this Commission vide Order dtd. 14/3/2024. The present review application seeks the review of the said Order.

(2.) The aforesaid Order dtd. 14/3/2024 may be quoted herein below:

(3.) The record, including the Order under review dtd. 14/3/2024 as well as the review application no. 139 of 2024 have been perused.