NITESH COLOUR LAB Vs. JINDAL PHOTO FILM LTD.

JUDGEMENT

(1.) The two Appeals, FA. No. 642 of 2017 and FA. No 643 of 2017 were filed by M/s. Nitesh Colour Lab (the 'Appellant"/ 'Complainant') against M/s Jindal Photo Film Ltd., and Ors. ('Respondents"/"OPs'). These appeals challenge the Order dtd. 1/2/2017 in CC/21/2006 and CC/193/2007 respectively passed by the learned State Consumer Dispute Redressal Commission, Delhi (the 'State Commission'), which dismissed both the Complaints.

(2.) As per the report of Registry there was 4 days delay in filing FA. No 643 of 2017. In the facts and circumstances of the case, the delay is condoned.

(3.) Since the facts and questions of law involved in both Appeals are substantially similar, except for minor variations in dates and events, these Appeals are being disposed of by this common Order. For ease of reference, FA No. 642 of 2017 shall be considered as the lead case, and the facts outlined below are derived from Consumer Complaint No. 21/2006.