LAWS(NCD)-2024-1-23

P. TULASIDAS Vs. SOUTHERN POWER DISTRIBUTION COMPANY LTD.

Decided On January 04, 2024
P. Tulasidas Appellant
V/S
Southern Power Distribution Company Ltd. Respondents

JUDGEMENT

(1.) In this transfer application the following order was passed on 30/1/2023:

(2.) Notices were issued on 29/3/2023 on the miscellaneous application.

(3.) Today again no one has appeared either to press the miscellaneous application or to address the court on this transfer application.