REGIONAL PROVIDENT COMMISSIONER Vs. S. SIVA SANKAR RAO

JUDGEMENT

(1.) This common order shall decide above detailed six revision petitions. We have taken the facts from revision petition No. 1617 of 2014 titled as Regional Provident Fund Commissioner, Guntur through Asst. P.F. Commissioner-Legal, Delhi vs. S. Siva Sankar Rao.

(2.) The State Commission had decided 50 cases through one common order. Before us, revision petitions were filed against 38 appeals. However, out of 38 revisions, 28 revision petitions were dismissed as withdrawn. Now, 13 revision petitions are pending before us.

(3.) Out of these revision petitions, we have issued notices in Revision Petitions No. 1588, 1644, 1795, 1781, 1782 and1783 of 2014.