UNIQUE BUILDERS Vs. ELVINO BERNARDO DSOUZA

JUDGEMENT

(1.) This revision petition is filed by the revision applicants/opposite parties against the order dated 6.1.2004 passed in Complaint No.130/1999 by the Consunmer Disputes Redressal Forum, North Goa at Porverim, dismissing the application filed by the opposite parties and passing an order on the application filed by the complainant giving interim order of injunction.

(2.) Heard the Counsel for the revision applicants/opposite parties and the respondent complainant.

(3.) It is to be noted that when the matter has come to the final stage before the District Forum application was filed by the opposite parties dated 4.4.2003 for dismissal of the complaint. On the same date namely 4.4.2003 the complainant also made an application for interim order of injunction.