LAWS(NCD)-2004-10-158

SHAILAJA SUDHAKAR BHATI Vs. SOUVENIR TRAVELS

Decided On October 21, 2004

SHAILAJA SUDHAKAR BHATI Appellant

V/S

SOUVENIR TRAVELS Respondents

Referred Judgements :-

A. ROBERT BENJAMIN V/S. AIR INDIA AND OTHERS [REFERRED]
LALITHA KUMAR V/S. BRITISH AIRWAYS THE STATE COMMISSION [REFERRED]
EXPRESS TRAVELS VS. M R SHAH [REFERRED]
JAIDEV PRASAD SINGH VS. AUTO TRACTOR LTD [REFERRED]
SUPERINTENDENT TELEGRAPH TRAFFIC BIKANER DIVISION BIKANER VS. DISTRICT FORUM BIKANER [REFERRED]

JUDGEMENT

(1.) The appellant in Appeal No.18 of 2002 is the complainant.

(2.) The appellant in Appeal No.16 of 2002 is the opposite party No.1.

(3.) The appellant in Appeal No.15 of 2003 is the opposite party No.2.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.