LAWS(NCD)-2004-1-330

LATA PAREEK Vs. S G POLYMERS

Decided On January 22, 2004
LATA PAREEK Appellant
V/S
S G Polymers Respondents

JUDGEMENT

(1.) This is complainant's appeal from District Forum's order dated 4.6.2002 made in Complaint No.813/98. It arises under the following circumstances.

(2.) M/s. Organic Manure and Mineral Company, Jaipur (since dissolved) was a partnership firm of Sarvashri Kailash Narain Pareek, Anshumali Choudhary and Peeyush Pareek. This firm was engaged in the business of supplying manure. In order to carry on its business it required polythene pouch of different sizes. Such pouch used to be got by the said firm from other business concern. M/s. S. G. Polymers (respondent), is a proprietorship concern of Smt. Sarita Jhunjhunwal. This firm used to print the polythene pouch as per directions of its customer regarding design and matter of print material.

(3.) Smt. Lata Pareek, the complainant and appellant before us, is the mother of Shri Peeyush Pareek, who was one of the partners in M/s. Organic Manure and Mineral Company, aforementioned.