SHABIR HUSAIN Vs. CENTRE FOR SIGHT

JUDGEMENT

(1.) The present Complaint has been filed under Sec. 21 of the Consumer Protection Act, 1986 by Dr. Shabbir Hussain (hereinafter referred to as the 'Complainant') against Centre for Sight, Delhi (OP-1), Centre for Sight, Hyderabad (OP-2), Dr. Santosh G Honavar-Consultant Ophthalmic and Plastic Surgeon, Dr. Anil Kumar Bura-Consultant Anesthetist and Dr. Subhash Kiran Yalamanchili- Consultant Anesthetist (hereinafter referred to as the Opposite Parties) for the alleged medical negligence which resulted into death of the Complainant's son.

(2.) The Complaint

(3.) Defence: -