RANJI BHANDARI Vs. SHIPRA ESTATE LTD.

JUDGEMENT

(1.) Heard Mr. Kishan Rawat, Advocate, for the complainants, Mr. Naveen R. Nath, Sr. Advocate, assisted by Ms. Disha Gupta, Advocate, for opposite party-1 and Mr. Animesh Tripathi, Advocate, for opposite party-2.

(2.) Tejinder Singh (the complainant) has filed MA/510/2023, for extension of four weeks' time to comply the order dtd. 29/5/2023 passed in CC/600/2016. Operative portion of the order is quoted below:-

(3.) Madhulekha Sawhney (the complainant) has filed MA/511/2023, for extension of four weeks' time to comply the order dtd. 29/5/2023 passed in CC/89/2017. Operative portion of the order is quoted below:-