(1.) Deaths due to anaphylactic shock are uncommon and it is a diagnosis based on findings which may not always be present and as such poses challenges for the forensic pathologist or an expert in reaching certainty with regard to the cause of death. A holistic view that all findings need to be considered in the approach to reach a definitive cause of death.
(2.) Facts of the Complaint:
(3.) Defense: The Opposite Parties filed their written versions and respective evidences by the way of affidavits.