FERROUS INFRASTRUCTURE PVT. LTD Vs. MEGHANA SINGH

JUDGEMENT

(1.) This appeal has been filed under sec. 51(1) of the Act 2019 in challenge to the Order dtd. 21/7/2020 of the State Commission in complaint no. 971 of 2018.

(2.) Learned counsel for the respondent (the 'complainant') is present.

(3.) We have heard the learned counsel and have perused the record.