LAWS(NCD)-2023-3-54

MOHIT JAIN Vs. MAX SUPER SPECIALTY HOSPITAL

Decided On March 23, 2023

Mohit Jain Appellant

V/S

Max Super Specialty Hospital Respondents

Referred Judgements :-

ACHUTRAO HARIBHAU KHODWA VS. STATE OF MAHARASHTRA [REFERRED TO]
C P SREEKUMAR VS. S RAMANUJAM [REFERRED TO]
KUSUM SHARMA VS. BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE [REFERRED TO]

JUDGEMENT

(1.) Facts:

(2.) Defense:

(3.) Arguments:

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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