LAWS(NCD)-2023-12-92

MADHULEKHA SAWHNEY Vs. SHIPRA ESTATE LTD.

Decided On December 20, 2023
Madhulekha Sawhney Appellant
V/S
Shipra Estate Ltd. Respondents

JUDGEMENT

(1.) Heard Mr. Kishan Rawat, Advocate, for the complainants, Mr. Naveen R. Nath, Sr. Advocate, assisted by Ms. Disha Gupta, Advocate, for opposite party-1 and Mr. Animesh Tripathi, Advocate, for opposite party-2.

(2.) Tejinder Singh (the complainant) has filed MA/510/2023, for extension of four weeks' time to comply the order dtd. 29/5/2023 passed in CC/600/2016. Operative portion of the order is quoted below:-

(3.) Madhulekha Sawhney (the complainant) has filed MA/511/2023, for extension of four weeks' time to comply the order dtd. 29/5/2023 passed in CC/89/2017. Operative portion of the order is quoted below:-