(1.) The present Complaint has been filed under Sec. 21 of the Consumer Protection Act, 1986 by Naveen Chillai, the GPA holder for the Complainants (hereinafter referred to as the 'Complainant') against the Mitanshu Polyclinic and Hospital (OP-2), Dr. Lata M. Patil Gynecologist and Obstetrician (OP-1) and Dr. Mali-Anaesthetist (OP-3) for the alleged medical negligence.
(2.) The Complaint:
(3.) Defence: -