JALANDHAR IMPROVEMENT TRUST Vs. HARBANS SINGH

JUDGEMENT

(1.) Vide this order, I propose to dispose of nine Appeal Nos. 997, 1260, 999, 1267, 1474, 1215, 1211, 1319 of 2017 and 833 of 2018. The project qua which these appeals have been filed and the facts and circumstances and the issues are identical in all the appeals.

(2.) Appeal Nos. 997 and 1260 of 2017 are cross appeals. Similarly Appeal Nos. 999 and 1267 of 2017 are cross appeals, Appeal Nos. 1474 and 1215 of 2017 are cross appeals, Appeal Nos. 1211 and 1319 of 2017 are also cross appeals except Appeal No. 833 of 2018.

(3.) The brief facts in each of the Appeals are discussed as under. In cross appeals, common facts are mentioned therein. Appeal Nos. 997 and 1260 of 2017