RAJIV NAVATH Vs. DR. SHAJAHAN YOOSAF SAHIB, CHAIRMAN AND M.D., DR. P.C. JOSEPH, MEDICAL SUPERINTENDENT AND AL-SHIFA SUPER SPECIALITY HOSPITAL FOR PILES

JUDGEMENT

(1.) BRIEF Facts of this case:

(2.) AGAINST the order of the District Forum, the Complainant preferred an appeal FA164/2012 before the State Consumer Disputes Redressal Commission Thiruvananthapuram (in short, 'State Commission').

(3.) AGGRIEVED by the order of the State Commission, the Complainant filed this Revision Petition.