(1.) Revision petition no. 1272 of 2013 has been filed under section 21 (b) of the Consumer Protection Act, 1986 against the judgment and order dated 04.12.2012 passed by the Bihar State Consumer Disputes Redressal Commission, Patna ('the State Commission') in First Appeal no. 486 of 2012.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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