LEENA KULKARNI Vs. SURESH MOHINIRAJ CHOUDHARY

JUDGEMENT

(1.) THIS review petition has been filed by the petitioner against the order dated 11.10.2011 passed by this Commission dismissing revision petition for non - compliance.

(2.) HEARD learned Counsel for the parties and perused record.

(3.) IN such circumstances, the matter is released and the Registry is directed to list it before the appropriate Bench for disposal of the review petition in accordance with law.