(1.) Revision petition no. 3718 of 2013 has been filed against the order dated 23.01.2013 passed by the Haryana State Consumer Disputes Redressal Commission, Panchkula ('the State Commission') in First Appeal no. 413 of 2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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