(1.) PRESENT revision petition was received by post.
(2.) VIDE order dated 23.11.2012, notice was ordered to be issued to the petitioner for today.
(3.) PETITIONER is granted exemption from personal appearance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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