(1.) Revision petition no. 3521 of 2008 has been filed under section 21 (b) of the Consumer Protection Act, 1986 challenging the order dated 10.06.2008 passed by the Karnataka State Consumer Disputes Redressal Commission, Bangalore ('the State Commission') in appeal no. 2178 of 2007.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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