VED PRAKASH JUNEJA Vs. DIRECTOR, CGHS

JUDGEMENT

(1.) THERE is a delay of 180 days in filing this revision petition for which the petitioner has filed an application for condonation. We have considered the submissions made by the petitioner and for the reasons given in the application, we condone the delay in filing this revision petition.

(2.) THIS revision petition has been filed by Sh. Ved Prakash Juneja who is the original complainant in this case against the respondents - Director, CGHS and Additional Director CGHS who were the opposite parties No.1 & 2 respectively before the District Forum.

(3.) ON appraisal of the evidence adduced by the parties before it, the District Forum vide its order dated 14.7.2009 partially allowed the complaint in terms of the following directions: -