SHYAM SUNDAR PATHAK Vs. BIHAR STATE HOUSING BOARD

JUDGEMENT

(1.) The appeal is directed against the order dated 6.9.1999 on the file of the District Consumer Disputes Redressal Forum, Nilgiris District at Udhagamandalam.

(2.) The appellant is the complainant while the respondent is the opposite party.

(3.) Short facts may be related in order to understand the crux of the issue arising for consideration in this action.