(1.) This appeal is directed against the order dated 1.3.1999 in O. P. No.101/1997 on the file of the District Consumer Disputes Redressal Forum, Chengalpattu.
(2.) The appellant is the complainant while the respondents are the opposite p Gies.
(3.) Short facts may be related in order to understand the crux of the issue arising for consideration in this action.