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LAWS(NCD)-1992-12-163

EXECUTIVE ENGINEER Vs. MANAGER A C C LTD

Decided On December 31, 1992
EXECUTIVE ENGINEER Appellant
V/S
Manager A C C Ltd Respondents

Referred Judgements :-

<RC>LAWSUIT(CO) 1992 0 649;CPJ 1993 1 346;</RC> <HC>NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION</HC> <JGN>D. R. VITHAL RAO,K. R. RAMASWAMY IYENGAR,SUSHEELA CHELUVARAJU</JGN> <APL>EXECUTIVE ENGINEER</APL> <RP>MANAGER A C C LTD</RP> <AT>COMPLAINT CASE 105,109 OF 1992</AT> <DT>DECEMBER 31,1992</DT> <SUBJECT>CIVIL,CONSUMER PROTECTION</SUBJECT><SI> CONSUMER PROTECTION ACT,1986 SEC 2(1)(C); <ACT>CONSUMER PROTECTION ACT [REFERRED TO]
M N. NARASIMHA REDDY V/S. MANAGING DIRECTOR,MARUTI UDYOG LTD. [REFERRED]
SURAJ STEEL HAZARIBAGH VS. R P SHARMA [REFERRED]

JUDGEMENT

(1.) In all these 5 complaints, the parties, i. e. , the complainant and the opposite parties are one and the same.

(2.) The point involved in all these complaints is one and the same.

(3.) The learned Counsel for the parties were heard in all the complaints.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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