(1.) Called out.
(2.) This application seeks restoration of revision petition no. 2835 of 2016 which was dismissed in default for lack of prosecution vide this Commission's Order dtd. 10/3/2022.
(3.) The Order of 10/3/2022 is reproduced below for reference:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN