NIKHIL WADHAWAN Vs. NITESH URBAN DEVELOPMENT PRIVATE LIMITED

JUDGEMENT

(1.) The present Consumer Complaint has been filed by the Complainants against Opposite Parties as detailed above, inter alia praying for: -

(2.) Notice was issued to OPs on 18/12/2018 with directions to file their Written Statement within a period of 30 days.

(3.) It is averred/stated in the Complaint that: -