SURENDER KUMAR VERMA Vs. MAPSKO CITY HOMES

JUDGEMENT

(1.) Learned counsel for the appellants submits on instructions that the matter has been settled with the respondents. Learned counsel for the respondents confirms on instructions.

(2.) No comments of this Commission on the contents and ingredients of the settlement said to have been arrived at.

(3.) Learned counsel for the appellants further submits on instructions that the appellants do not wish to pursue their appeal any further and wish to withdraw the same.