EMERALD LANDS (INDIA) PRIVATE LIMITED Vs. DEEP KALRA

Referred Judgements :-

NATIONAL SEEDS CORPORATION LIMITED VS. M. MADHUSUDHAN REDDY AND ANOTHER [REFERRED TO]
H U D A H U D A STATE OF HARYANA VS. KEWAL KRISHAN GOEL:RAVINDER NATH SHARMA:SHAMSHER SINGH [REFERRED TO]
FAIR AIR ENGINEERS PRIVATE LIMITED VS. N K MODI [REFERRED TO]
BALJIT SINGH SANDHU S/O. S. JAGIR SINGH, ADDITIONAL DEPUTY COMMISSIONER(DEVELOPMENT) R/O. GURU HAR RAI AVENUE, OPPOSITE KHALSA COLLEGE, AMRITSAR PUNJAB VS. JALANDHAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN, JALANDHAR PUNJAB [REFERRED TO]