NANDITA DATTA Vs. DUM DUM MUNICIPAL SPECIALISED HOSPITAL

JUDGEMENT

(1.) This order shall decide both the Revision Petitions filed under Sec. 21 of the Consumer Protection Act, 1986 (in short "the Act") against the common order dtd. 11/6/2018 in R.P. 246/2017 of the State Commission.

(2.) The facts are drawn from R.P. No.1890/2018. Accordingly, Dr. Kaliprasad Dutta is the Complainant, Dum Dum Municipal Specialised Hospital is the OP-1 (for short, 'Dum Dum Hospital'), Dr. Samit Kumar Chatterjee is the OP-2, the Star Health & Allied Ins. Co. Ltd. is the OP-3 (for short, 'Insurance Co.'), the Apollo Gleneagles Hospital is the OP - 6 and its Institute of Gastro Science is the OP-7.

(3.) The Issue involved is whether two Complaints are maintainable for one Cause of action.