POONAM GOEL Vs. GHAZIABAD DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) Heard Mr. Ved Prakash Aggarwal, in person

(2.) Mr. Ved Prakash Aggarwal as Power of Attorney Holder of Poonam Goel has filed the above Transfer Application for transferring Consumer Complaint No.33 of 2022, Poonam Goyal Vs. Ghaziabad Development Authority in which the State Commission has issued notice to the opposite party vide order dtd. 30/3/2022 fixing 31/5/2022.

(3.) The applicant has raised the following grounds for transfer of the aforementioned appeal: