SANJAY KUMAR RAJDEV Vs. OMAXE BUILDHOME PRIVATE LIMITED
Decided On July 18, 2022
Sanjay Kumar Rajdev Appellant
V/S
Omaxe Buildhome Private Limited Respondents
JUDGEMENT
(1.) The
present Complaint has been filed by Mr. Sanjay Kumar Rajdev, seeking permission
to file the Complaint in a representative capacity under Sec. 12(1)(c) of
the Consumer Protection Act, 1986.